Calcutta High Court (Appellete Side)
Arms Act. (General Diary No. 430 Of 2018) vs In Re: Sonamani Barman on 21 January, 2019
1 21.01.19
Sl. No.22 akd [Adjourned] C. R. M. 11297 of 2018 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 11.12.2018 in connection with Sitai Police Station Case No. 95 of 2018 dated 08.09.2018 under Sections 302/210/120B/34 of the Indian Penal Code read with Sections 25/27 of the Arms Act. (General Diary No. 430 of 2018) And In Re: Sonamani Barman ... ... Petitioner Mr. Subhasish Misra .. Advocate ... ... for the petitioner Mr. Pradipto Ganguly .. Advocate ... ... for the State On the prayer of the learned advocate appearing for the State, let this matter appear under the same heading one week hence.
(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)