Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Gujarat - Subsection Section 68(1) in The Gujarat Rural Housing Board Act, 1972 (1)The State Government may, by notification in the Official Gazette and subject to the condition of previous publication make rules for carrying out the purposes of this Act.
