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State of Bihar - Section

Section 23 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

23. Air space for outhouses.

- No building appurtenant to a building for residential purposes shall be erected in the open space required by the preceding Rule in front of the main building and there shall be left an open space of four feet at all round such appurtenant building.