Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 372] [Entire Act] Union of India - Subsection Section 372(13) in The Companies Act, 1956 (13)The provisions of this section except the first proviso to sub-section (2) [and sub-section (5)] [Substituted by Act 65 of 1960, Section 138, for Section 372 (w.e.f. 28.12.1960). ][shall also apply to an investment company.
