Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Rajasthan - Subsection Section 91(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iv)In column 12, the name of such authority or person or persons should be entered who may be responsible for the repairs and replacement of such marks.
