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[Cites 0, Cited by 0] [Section 4(15)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(15)(p) in Andhra Pradesh Electricity Regulatory Commission (Electricity Supply Code) Regulation 2004

(p)Designation and address of authorities with whom complaints or grievances can be lodged and addresses and telephone numbers of the Forum and the Vidyut Ombudsman constituted under Section 42 of the Act.