Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 58 in The Indian Ports Act, 1908 58. Cost of distress. Where any fine, expenses or damages is or are levied under this Act, by distress and sale, the cost of the distress and sale mat be levied in addition to such fine expenses or damages, and in the same manner.
