Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Central Goods and Services Tax Rules, 2017 1. Short title, [***] [Omitted 'Extent' by Notification No. G.S.R. 644(E), dated, 27.6.2017 (w.e.f. 19.6.2017).] and Commencement. (1)These rules may be called the Central Goods and Services Tax Rules, 2017.(2)They shall come into force with effect from 22nd June, 2017.
