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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(a) in The Orissa Forest Contract Rules, 1966

(a)the sections shall be numbered so that sections bearing consecutive numbers shall be adjacent and the numbers of the sections shall run progressively, as far as may be, through the contract area;