Orissa High Court
In Re: Deaths Of Sanitation Workers vs Chief Secretary And Others .... ... on 5 May, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.14589 of 2021
In Re: Deaths of Sanitation Workers .... Petitioners
Ms. Pami Rath, Amicus Curiae
Mr. B.P. Tripathy, Amicus Curiae
-versus-
Chief Secretary and Others .... Opposite Parties
Mr. P.K. Muduli, AGA
Mr. D. Nayak, Advocate for CMC
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
05.05.2022 Order No.
11. 1. It appears that the WATCO has filed a 150-page document with its affidavit which needs to be responded to by the learned Amicus Curiae.
2. List on 13th July, 2022.
3. A copy of the WATCO affidavit be supplied to the learned counsel for the CMC as well as the other parties.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge TUDU