Bombay High Court
Rahul Sitaram Bhilare And Ors vs The State Of Maharashtra And Anr on 26 October, 2020
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
Digitally signed
Nisha by Nisha S.
Chitnis
S. Date:
2020.10.28
Chitnis 15:37:08
+0530
1/1 20-WPST.673.2020.doc
nsc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION (STAMP) NO.673 OF 2020
Rahul Sitaram Bhilare and Ors. ...Petitioners
Versus
State of Maharashtra and Anr. ...Respondents
Dr. Uday P. Warunjikar, for the Petitioners
Ms. M. H. Mhatre, A.P.P for the Respondent No.1 - State.
Ms. Gulestan Dubhash, for the Respondent No.2.
CORAM : REVATI MOHITE DERE, J.
DATE : 26th OCTOBER, 2020 (THROUGH VIDEO CONFERENCING) P.C. :
1. Learned Counsel for the petitioners seeks time as he has received a copy of the affidavit-in-reply filed by the respondent No.2, only on Saturday i.e. 24th October, 2020.
2. At his request, stand over to 23rd November, 2020.
REVATI MOHITE DERE, J.