Section 84(1)(c) in The Multi-State Co-Operative Societies Act, 2002

[Cites 0, Cited by 2] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(c) in The Multi-State Co-Operative Societies Act, 2002

(c)between the multi-State co-operative society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee, heirs or legal representatives of any deceased officer, deceased agent or deceased employee of the multi-State co-operative society, or

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Union of India - Subsection

Section 84(1)(c) in The Multi-State Co-Operative Societies Act, 2002