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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 11 vs Indian Farmers And Fertilizers ... on 26 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.18                              COURT NO.6                 SECTION XIV

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4647/2018
     (Arising out of impugned final judgment and order dated 02-08-2017
     in ITA No. 597/2017 passed by the High Court of Delhi at New Delhi)

     PR. COMMISSIONER OF INCOME TAX 11                                   Petitioner(s)

                                                    VERSUS

     INDIAN FARMERS AND FERTILIZERS COOPERATIVE LTD                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.25484/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 26-03-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                     Mr.Sandeep Sethi, ASG
                                     Mr.D.L.Chidananda, Adv.
                                     Mr.H.R.Rao, Adv.
                                     Mrs.Anil Katiyar, AOR

     For Respondent(s)
                                     Ms.Kavita Jha, AOR
                                     Mr.Vaibhav Kulkarni, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Perused letter dated 26.03.2018. In view of letter circulated by learned counsel for the petitioner, list the matter after one week.




                         (Ashok Raj Singh)                   (Mala Kumari Sharma)
                            Court Master                        Court Master


Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2018.03.27
17:02:14 IST
Reason: