Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 11 vs Indian Farmers And Fertilizers ... on 26 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.18 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4647/2018
(Arising out of impugned final judgment and order dated 02-08-2017
in ITA No. 597/2017 passed by the High Court of Delhi at New Delhi)
PR. COMMISSIONER OF INCOME TAX 11 Petitioner(s)
VERSUS
INDIAN FARMERS AND FERTILIZERS COOPERATIVE LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.25484/2018-CONDONATION OF DELAY
IN FILING)
Date : 26-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr.Sandeep Sethi, ASG
Mr.D.L.Chidananda, Adv.
Mr.H.R.Rao, Adv.
Mrs.Anil Katiyar, AOR
For Respondent(s)
Ms.Kavita Jha, AOR
Mr.Vaibhav Kulkarni, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused letter dated 26.03.2018. In view of letter circulated by learned counsel for the petitioner, list the matter after one week.
(Ashok Raj Singh) (Mala Kumari Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2018.03.27
17:02:14 IST
Reason: