Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(k) in The Clinical Establishments (Registration And Regulation) Act, 2010

(k)the manner of displaying information of the clinical establishments having complied with the minimum standards for filing objection under section 26;