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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(iv) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(iv)to organise and impart continued education, refresher's training courses and summer institutes, hold technical symposiums, seminars and workshops to bring about professional development and skill, improvement of the technical personnel in the field;