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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(iv) in Code of Regulations for Approved Nursery and Primary Schools

(iv)The Headmaster/Headmistress may frame and issue from time to time disciplinary rules of a permanent or temporary character regulating the conduct outside the school so far as such rules seem necessary to maintain the credit usefulness and regulation of the school.