Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(10)] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(10)(iii) in Punjab Urban Planning and Development Building Rules, 2018 (iii)The maximum height of the solid boundary wall (i.e. side wall and back wall) shall be 1.83 m from ground level.