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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Kerala - Subsection

Section 103(2) in The Kerala Panchayat Buildings Rules, 2011

(2)Such buildings shall have open area on the rooftop, which receives direct sunlight, where the solar water heating system can be installed. There shall be provisions for continuous water supply to the solar water heating system and for distribution of hot water from the solar water heating system to various distribution points where hot water is required through insulated pipe lines.