Bombay High Court
San Marine Exports vs M. V. Cma Cgm Titus And 2 Ors on 18 June, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-68
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ADMIRALTY SUITS NO. 43 OF 2021
San Marine Exports ....PETITIONER
V/S
M. V. Cma Cgm Titus And 2 Ors ....RESPONDENT
WITH JUDGES ORDER NO. 94 OF 2020 In COMMERCIAL ADMIRALTY SUITS 43 OF 2021 San Marine Exports ....PETITIONER V/S M. V. Cma Cgm Titus And 2 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 18th June, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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