Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 214B(3)] [Section 214B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 214B(3)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)the members of the family, who might be bhumidhar in the same village or elsewhere;