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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(q) in The Fertilizer (Control) Order, 1985

(q)"prescribed standard" means, -
(i)in relation to fertilizer included in column I of Part A of Schedule I, the standard set out in the corresponding entry in column 2, subject to the limits of permissible variation as specified in Part B of that Schedule ; and
(ii)in relation to a mixture of fertilizers, the standard set out in respect of that mixture under sub - clause (1) of Clause 13 by the Central Government, subject to the limits of permissible variation as specified in Part B of Schedule I;
(iii)[] [Inserted by S.O. 725(E), dated 28th July, 1988 (w.e.f. 28th July, 1988).] in relation to a mixture [mixture of fertiliser] [Substituted by S.O. 354(E), dated 3rd, July, 1993.] the standard set out in respect of that mixture under sub - clause (2) of Clause 13 by the State Government, subject to limits of permissible variation as specified in Part B of Schedule I.