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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The U.P. Public Examinations (Prevention of Unfair Means) Act, 1992

(1)The Uttar Pradesh Public Examinations (Prevention of Unfair Means) Ordinance, 1992 (U.P. Ordinance No. 3 of 1992) is hereby repealed.