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State of Odisha - Section

Section 140 in The Orissa Registration Rules, 1988

140. Copies of vernacular documents for other States.

- When a copy of vernacular documents is forwarded under Section 65 to a Registrar in another State it shall be accompanied by in information in English respecting the names and addition of all persons executing and claiming under the document and by a description (sufficient for its identification) of property situated in such Registrar's district.