Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(1)(f) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(f)detailed particulars of constituent elements of and coloured photographs of the idols and other images in or connected with the Devasthan Trust whether intended for worship or for being carried in procession;