Kerala High Court
Thomas Varghese vs Matsyafed, (Kerala State Co-Operative ... on 25 April, 2025
2025:KER:33106
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
FRIDAY, THE 25TH DAY OF APRIL 2025 / 5TH VAISAKHA, 1947
WP(C) NO. 16920 OF 2025
PETITIONER:
THOMAS VARGHESE, AGED 38 YEARS,
S/O. VARGHESE, THURUTHIL HOUSE,
THIRUVANCHOOR P.O, KOTTAYAM DISTRICT,
PIN - 686019.
BY ADV T.U.SUJITH KUMAR
RESPONDENTS:
1 MATSYAFED, (KERALA STATE CO-OPERATIVE
FEDERATION OF FISHERIES DEVELOPMENT LTD.)
KAMALESHWARAM, MANACAUD P.O,
THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY ITS CHAIRMAN, PIN - 695009.
2 THE MANAGING DIRECTOR
MATSYAFED (KERALA STATE CO-OPERATIVE FEDERATION
OF FISHERIES DEVELOPMENT LTD.),
KAMALESHWARAM, MANACAUD P.O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695009.
SRI T P PRADEEP-SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.04.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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WP(C) NO. 16920 OF 2025
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JUDGMENT
The limited prayer in this Writ Petition is for a direction to the 2nd respondent to consider Ext.P4 representation of the petitioner.
2. The learned Standing Counsel for the respondents, in response, submitted that the representation can be considered within a period of two months.
3. In view of the submissions by both sides, this Writ Petition is disposed of, directing the 2nd respondent to consider Ext.P4 representation, afford an opportunity of personal hearing to the petitioner, and to dispose of the same within a period of two weeks from the date of receipt of a copy of this judgment.
This Writ Petition is disposed of as above.
Sd/-
S.MANU
akv JUDGE
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WP(C) NO. 16920 OF 2025
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APPENDIX OF WP(C) 16920/2025 PETITIONER EXHIBITS EXHIBIT-P1 A TRUE COPY OF THE ORDER NO.
MATSYAFED/E3/6151/2016 DATED 04-10- 2018 ISSUED BY THE SECOND RESPONDENT. EXHIBIT-P2 A TRUE COPY OF THE ORDER NO.
MATSYAFED/E3/6151/2016 DATED 02-11- 2018 ISSUED BY THE SECOND RESPONDENT. EXHIBIT-P3 A TRUE COPY OF THE LETTER BEARING NO.
MATSYAFED /E3/75065/23 DATED 04-02- 2025 ISSUED BY THE SECOND RESPONDENT. EXHIBIT-P4 A TRUE COPY OF THE REPRESENTATION DATED 22.03.2025 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT.