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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(4)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)Notwithstanding anything contained in this Act, the co-opted members and functional directors shall have the right to participate and vote at the meetings of the board but shall not be entitled to vote at, or contest for, any election in the registered society in their capacity as such members.]