Madhya Pradesh High Court
Rupalee vs Health And Family Welfare Department on 29 April, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-22615-2018 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22615 of 2018 (RUPALEE AND OTHERS Vs HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS ) Dated : 29-04-2025 Mrs. Shanno Shagufta Khan - Advocate for the petitioners.
Shri Rajwardhan Gawde appearing on behalf of Advocate General.
Learned counsel for the petitioners is directed to prepare a chart of the pending applications so that the petition as well as all the pending applications may be decided simultaneously.
List after four weeks.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 29-04-2025 17:03:05