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[Cites 0, Cited by 0] [Section 202(4)] [Section 202] [Entire Act]

State of West Bengal - Subsection

Section 202(4)(a) in Kolkata Municipal Corporation Act, 1980

(a)the words 'non-Commercial advertisement' mean the advertisement which is related to the campaign of any political party, or an independent candidate, to an election, or any campaign of any mass organisation ;