Bombay High Court
Apar Industries Ltd vs The Union Of India And Ors on 15 January, 2020
Author: M.S.Karnik
Bench: Nitin Jamdar, M.S.Karnik
21 wp 262-19.doc
Pradnya Bhogale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.262 OF 2019 (O.S.)
Siemens Healthcare Pvt. Ltd. ..Petitioner
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.1479 OF 2019 (O.S.)
Castrol India Limited and Anr. ..Petitioners
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.4979 OF 2019 (A.S.)
Cummins Technologies India Private Limited ..Petitioner
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.986 OF 2019 (A.S.)
Siemens Ltd. ..Petitioner
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.8334 OF 2019 (A.S.)
Cummins India Limited ..Petitioner
vs.
Union of India and Ors. ..Respondents
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WITH
WRIT PETITION NO.8388 OF 2019 (A.S.)
Finolex Industries Ltd. ..Petitioner
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.9640 OF 2019 (A.S.)
Sandvik Asia Pvt. Ltd. ..Petitioner
vs.
Union of India and Ors. ..Respondents
WITH
WRIT PETITION NO.11539 OF 2019 (A.S.)
Apar Industries Ltd. ..Petitioner
vs.
Union of India and Ors. ..Respondents
...........
Mr. Jitendra Motwani a/w Mr. Chirag Shetty I/b. Economic Laws
Practice for Petitioner in WP Nos.262/19 (O.S.), 4979/19, 986/19
and 8334/19.
Mr. Rohan P. Shah a/w Mr. Udayan Choksi a/w Mr. S. Rajan I/b.
Voxlaw Advocates and Solicitors for Petitioner in WP No.1479/19
(O.S.).
Mr. Sriram Sridharan for Petitioner in WP Nos.8388/19 and
9640/19.
Mr. Prakash Shah a/w Mr. Jas Sanghavi I/b. PDS Legal for
Petitioner in WP No.11539/19.
Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for Respondent Nos.1 to
4 in WP No.262/19(O.S.), for Respondent Nos.1 and 5 in WP
No.4979/19, for Respondent Nos.1, 2 3 and 4 in WP No.986/19
and for Respondent Nos.1 and 5 in WP No.8334/19.
Ms. P.S. Cardozo a/w Ruju Thakker for Respondent No.5 in WP
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No.1479/19 (O.S.).
Mr. D.R. Shah for Respondent No.1 in WP No.1479/19 (O.S.).
Ms. Shruti Vyas, 'B' Panel Counsel for Respondent State in WP
Nos.4979/19, 986/19, 8334/19, 8388/19, 9640/19 and
11539/19.
Mr. Vijay Kantharia a/w Mr. Ram Ochani for Respondent Nos.1
and 2 in WP No.8388/19, for Respondent No.6 in WP
No.9640/19.
Mr. Pradeep S. Jetly a/w Mr. Ram Ochani for Revenue in WP
No.11539/19.
...........
CORAM : NITIN JAMDAR &
M.S.KARNIK, JJ.
DATE : 15 JANUARY 2020 P.C.:-
Place this Petition on board on 28 January 2020 under the caption 'for Final Disposal'.
2. Learned counsel for the Respondents states that the comprehensive reply is filed in Writ Petition No.262 of 2019 which will address the common legal issue advanced in all these Petitions. In case the respondents desire to file reply in the other Petitions they shall do so before the next date. Parties will circulate the short synopsis of their arguments along with the relevant case laws with reference to statutory enactments, by 24 January 2020.
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