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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The Head of the secondary school may charge the fees as specified by the Board from time to time, for every ex-student wishing to have his application forwarded for permission to appear at the examination under this rule.