Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(xvi) in Uka Tarsadia University First Statutes, 2012

(xvi)To provide for accepting, clearing, holding and disposal of the properties on behalf of the University;