Andhra Pradesh High Court - Amravati
Sri Vijaya Durga Primary Sand Quarry ... vs State Of Andhra Pradesh, on 29 September, 2021
HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: W.P.No. 21884 of 2021
PROCEEDINGS SHEET
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NOTE
No. DATE ORDER
1. 29.09.2021 UDPR,J No previous
P/sheet is
found.
The learned G.P for Mines and Geology takes notice for the
Respondent Nos.1 and 4, learned A.G.P for Revenue takes
notice for the Respondent No.3 and learned A.G.P for Fisheries takes notice for the Respondent No.5. Print the name of Ms.Parinitha, Standing Counsel for the 2nd Respondent. Notice to the Respondent Nos. 6 to 8. The learned counsel for the petitioner is also permitted to take out personal notice to the Respondent Nos.6 to 8 by registered post with acknowledgment due and to file proof of service into Registry.
Post on 01-10-2021.
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UDPR,J
TSNR
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NOTE
No. DATE ORDER