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Andhra Pradesh High Court - Amravati

Sri Vijaya Durga Primary Sand Quarry ... vs State Of Andhra Pradesh, on 29 September, 2021

      HIGH COURT OF ANDHRA PRADESH::AMARAVATI
MAIN CASE No: W.P.No. 21884 of 2021
                           PROCEEDINGS SHEET
Sl.                                                                                       OFFICE
                                                                                           NOTE
No.      DATE                                   ORDER

1.    29.09.2021   UDPR,J                                                                No previous
                                                                                         P/sheet is
                                                                                         found.
                    The learned G.P for Mines and Geology takes notice for the
                   Respondent Nos.1 and 4, learned A.G.P for Revenue takes

notice for the Respondent No.3 and learned A.G.P for Fisheries takes notice for the Respondent No.5. Print the name of Ms.Parinitha, Standing Counsel for the 2nd Respondent. Notice to the Respondent Nos. 6 to 8. The learned counsel for the petitioner is also permitted to take out personal notice to the Respondent Nos.6 to 8 by registered post with acknowledgment due and to file proof of service into Registry.

Post on 01-10-2021.

                                                                         __________
                                                                            UDPR,J
                                                                                 TSNR
 Sl.                  OFFICE
                      NOTE
No.   DATE   ORDER