Section 89(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(iii)the construction and repair of buildings necessary for the purposes of the market and for convenience or safety of the persons using the market yard;

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NCT Delhi - Subsection

Section 89(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998