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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(m) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(m)to exercise such other powers and discharge such other functions as may be assigned to it, by Statutes or otherwise, by the Board.