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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Vindhya Province - Subsection

Section 14(1)(d) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)

(d)the amounts payable to the co-sharers of the Jagirdar, if any, under ; Section 12.