Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 97] [Entire Act] Union of India - Section Section 131 in The Code of Civil Procedure, 1908 131. Publication of rules .- Rules made in accordance with section 129 or section 130 shall be published in the [Official Gazette] and shall from the date of publication or from such other date as may be specified have the force of law.
