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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(5) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(5)In addition to providing milk in accordance with the provisions of sub-rule (4) the employer shall provide for children above two years of age who are accommodated in the creche an adequate supply of wholesome refreshment.