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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(b) in The U.P. First Offenders' Probation Rules, 1939

(b)a diary in which shall be recorded from day to day the facts relating to his visit to and meeting with the probationers and sureties and the observations of the probation officer as regards the conduct and employment of the probationer, and