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[Cites 0, Cited by 0] [Section 51B(3)] [Section 51B] [Entire Act]

State of Bihar - Subsection

Section 51B(3)(i) in The Bengal Drainage Act, 1880

(i)request the Collector to make a certificate authorizing the recovery of the said contributions or sums as the case may be, under the Public Demands Recovery Act, 1895,