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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(1)(c) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(c)respect for cultural needs : Keeping in mind that the child may be from a diverse cultural background every effort shall be made to be sensitive to the child's cultural and social needs. Such efforts may be to cook food familiar the child, identify persons who speak the language of the child to interact with the child and make the child comfortable and secure so as to reduce the stress of being in an alien environment. The child shall be allowed to follow his or her own religion, rituals and festivals;