[Cites 0, Cited by 0]
[Section 5]
[Entire Act]
State of Tamilnadu - Subsection
Section 5(3) in Tamil Nadu Pawnbrokers Rules, 1943
| (i) | If the amount of loan does not exceed Rs.50 | 0.5 |
| (ii) | If the amount of loan exceeds Rs.50, but doesnot exceed Rs.100 | 0.10 |
| (iii) | If the amount of the loan exceeds Rs.100, butdoes not exceed Rs.300 | 0.20 |
| (iv) | If the amount of the loan exceeds Rs.300, butdoes not exceed Rs.500 | 0.25 |
| (v) | If the amount of the loan exceeds Rs.500, butdoes not exceed Rs.1,000 | 0.35 |
| (vi) | If the amount of the loan exceeds Rs.1000 | 0.50 |