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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(3) in Rajasthan State Legal Services Authority Regulations, 1999

(3)The Secretary shall convene meeting of the Committee/Legal Literacy Camps with the previous approval of the Chairman and shall also attend meetings and shall be responsible for maintaining a record of the minutes of the proceedings of the meetings.