Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(6) in First Statutes of the University of Udaipur (6)The Academic Council shall recommend the drafts of the new statutes or the amendments or repeal of the existing statutes through the Board to the Chancellor for approval.
