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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(ii) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(ii)No tap of any service connection shall be allowed in such a position as to render it liable to become submerged by water or be in a position where the spill or wash water cannot be discharged by gravitation to the nearest Corporation ditch or drain.