Supreme Court - Daily Orders
Haldyn Glass Ltd. (M/S Haldyn Corp. Ltd) vs Maharashtra General Kamgar Union on 19 February, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
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ITEM NO.4 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 59-87/2016 in Petition(s) for Special Leave to Appeal (C)
No(s). 24213-24241/2014
(Arising out of impugned final judgment and order dated 16/04/2014
in WP No. 1083/2008 16/04/2014 in WP No. 1084/2008 16/04/2014 in WP
No. 1085/2008 16/04/2014 in WP No. 1892/2008 16/04/2014 in WP No.
972/2008 16/04/2014 in WP No. 973/2008 16/04/2014 in WP No.
974/2008 16/04/2014 in WP No. 975/2008 16/04/2014 in WP No.
976/2008 16/04/2014 in WP No. 977/2008 16/04/2014 in WP No.
978/2008 16/04/2014 in WP No. 979/2008 20/02/2014 in WP No.
977/2008 20/02/2014 in WP No. 978/2008 20/02/2014 in WP No.
979/2008 16/04/2014 in WP No. 1095/2008 16/04/2014 in WP No.
1096/2008 16/04/2014 in WP No. 1097/2008 16/04/2014 in RP No.
17/2010 16/04/2014 in RP No. 18/2014 16/04/2014 in RP No. 19/2014
16/04/2014 in RP No. 20/2014 16/04/2014 in RP No. 21/2014
16/04/2014 in RP No. 22/2014 16/04/2014 in RP No. 23/2014
16/04/2014 in RP No. 24/2014 16/04/2014 in RP No. 25/2014
16/04/2014 in RP No. 26/2014 16/04/2014 in RP No. 27/2014
16/04/2014 in RP No. 28/2014 16/04/2014 in RP No. 29/2014
20/02/2014 in WP No. 972/2008 20/02/2014 in WP No. 973/2008
20/02/2014 in WP No. 974/2008 20/02/2014 in WP No. 975/2008
20/02/2014 in WP No. 976/2008 20/02/2014 in WP No. 1083/2008
20/02/2014 in WP No. 1084/2008 20/02/2014 in WP No. 1085/2008
20/02/2014 in WP No. 1095/2008 20/02/2014 in WP No. 1096/2008
20/02/2014 in WP No. 1097/2008 16/04/2014 in RP No. 15/2014
16/04/2014 in RP No. 16/2014 passed by the High Court Of Bombay)
HALDYN GLASS LTD. (M/S HALDYN CORP. LTD) Petitioner(s)
VERSUS
MAHARASHTRA GENERAL KAMGAR UNION Respondent(s)
(For extension of time and office report)
Date : 19/02/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Signature Not Verified
For Petitioner(s) Mr. Vinay Navare,Adv.
Digitally signed by DEEPAK
MANSUKHANI
Date: 2016.02.20 12:37:46 IST
Reason: DSC of Mr. Deepak
mansukhani, Court Master is being
used by Mr. Om Parkash sharma, AR-
CUM-PS for uploading the
proceedings dated 19.2.2016 of Court
No.5. Ms. Abha R. Sharma,Adv.
For Respondent(s) Mr. Nitin S Tambwekar,Adv.
Mr. Seshatalpa Bandaru,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
I.A.No.59-87 of 2016 are dismissed.
[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER