Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372(6)] [Section 372] [Entire Act] Union of India - Subsection Section 372(6)(c) in The Companies Act, 1956 (c)where the body corporate is in the same group as the investing company, the date on which the body corporate came in the same group;