Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Tripura - Subsection Section 51(2) in Tripura Municipal Act, 1994 (2)The electoral roll for a Municipal area shall be divided into several parts, one for each ward of a Municipal area.
