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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(iii) in The Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001

(iii)Application for release of funds for the activities listed in Rule 7 (1) from the organizations or Institutes registered with the Department of Company Affairs shall be made in Form 4.