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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(5)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)The board of directors shall lay down a code of conduct for all members of board of directors and senior management of the listed entity.