Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 5 in The M.P. Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998

5.

Every place permitted for the sale or preparation or exhibition of meat and all instruments, tables, utensils or any other articles used for it, shall always be kept clean and in hygienic condition.